take
verb
-
a : to obtain control, custody, or possession of often by assertive or intentional means
b : to claim or exercise as an option or right take depreciation
-
a : to undertake the duties of take office
b : to bind oneself by take an oath
-
: to get in writing
-
a : to accept the tender of (as a promise)
b : to accept (as an oath, affidavit, or deposition) in a legal capacity (as by administering or witnessing)
-
a : to set in motion take an appeal
b : to claim or exercise as an option or right take depreciation
-
: to put or set forth take an exception
: to obtain ownership or possession of property take free of a security interest; specifically : to receive the title to an estate take as an heir : to receive the title to an estate take as an heir