symbolic speech

noun
  1. : conduct that is intended to convey a particular message which is likely to be understood by those viewing it it is well established that wearing certain clothing can be a form of protected symbolic speech —City of Harvard v. Gaut, 660 N.E.2d 259 (1996) — compare commercial speech, pure speech

    Note: Symbolic speech is entitled to free speech protection under the First Amendment to the U.S. Constitution unless its regulation is within the constitutional power of the government and is justified by an important government interest, and the restriction placed on it by regulation is no greater than is essential to the furtherance of that interest.