submit

verb | sub·mit
  1. : to yield oneself parties to a contract may agree in advance to submit to the jurisdiction of a given court —National Equipment Rental, Ltd. v. Szukhent, 375 U.S. 311 (1964)

    : to yield oneself parties to a contract may agree in advance to submit to the jurisdiction of a given court —National Equipment Rental, Ltd. v. Szukhent, 375 U.S. 311 (1964)

  1. a : to present or propose to another for review, consideration, or decision; specifically : to commit to a trier of fact or law for decision after the close of trial or argument the trial court could properly submit both counts to the jury —Rorie Sherman : to commit to a trier of fact or law for decision after the close of trial or argument the trial court could properly submit both counts to the jury —Rorie Sherman

    b : to deliver formally

    : to defer to or consent to abide by the opinion of another

  1. : to put forward as an opinion or contention