submit
verb | sub·mit
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: to yield oneself parties to a contract may agree in advance to submit to the jurisdiction of a given court —National Equipment Rental, Ltd. v. Szukhent, 375 U.S. 311 (1964)
: to yield oneself parties to a contract may agree in advance to submit to the jurisdiction of a given court —National Equipment Rental, Ltd. v. Szukhent, 375 U.S. 311 (1964)
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a : to present or propose to another for review, consideration, or decision; specifically : to commit to a trier of fact or law for decision after the close of trial or argument the trial court could properly submit both counts to the jury —Rorie Sherman : to commit to a trier of fact or law for decision after the close of trial or argument the trial court could properly submit both counts to the jury —Rorie Sherman
b : to deliver formally
: to defer to or consent to abide by the opinion of another
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: to put forward as an opinion or contention