sub silentio
adverb | \ ˌsəb-sə-ˈlen-chē-ˌō, -sī-; ˌsu̇b-sē-ˈlen-tē-ˌō \ | sub si·len·tio
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: under or in silence : without notice being taken or without making a particular point of the matter in question overruled sub silentio this court's holding in Collova —State v. Olsen, 498 N.W.2d 661 (1993)