split

verb
  1. a : to divide into factions, parties, or groups

    b : to mark (a ballot) or cast or register (a vote) so as to vote for candidates of different parties

    c : to divide (stock) by issuing a larger number of shares to existing shareholders usually without increase in total par value — see also stock split

    d : to divide (a cause of action) into separate parts or claims in order to institute an action for less than all

    Note: Splitting a cause of action is usually prohibited.

    : to become divided or separated the Supreme Court, splitting five to four, sustained the law —R. H. Bork

split

adjective
  1. : divided into portions, parts, or fragments a split trial a split stock

  1. : divided by or in opinion a split court a split decision