settle
verb | set·tle
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: to conclude a lawsuit by entering into an agreement the plaintiff chose to settle out of court
: to conclude a lawsuit by entering into an agreement the plaintiff chose to settle out of court
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: to make a settlement of a transfer of funds
: to make a settlement of a transfer of funds
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: to adjust differences or accounts settled with his creditors
: to adjust differences or accounts settled with his creditors
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: to resolve a disagreement about (a court order) no hearing to consider these objections and to settle the order had been conducted —Saba v. Gray, 314 N.W.2d 597 (1981)
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a : to fix (a price) by mutual agreement
b : to conclude (a lawsuit) by entering into an agreement negotiated by the parties usually out of court
c : to close (as an account) by payment; also : to close by compromise and payment of less than the full amount claimed or due : to close by compromise and payment of less than the full amount claimed or due