right of entry

  1. a : the legal right of taking or resuming possession of real property in a peaceable manner

    b : power of termination at power 2b

    c : the legal right to enter upon real property of another for a special purpose (as to show leased property to a prospective purchaser or to make repairs) without being guilty of trespass

  1. : the right of an alien to enter a nation, state, or other political jurisdiction for a special purpose (as study)