revoke
transitive verb | \ ri-ˈvōk \ | re·voke
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a : to destroy the effectiveness of (oneʼs will) by executing another or by an act of destruction (as tearing in half)
b : to put an end to (a trust)
c : to withdraw (an offer) especially before acceptance
d : to withdraw (acceptance of goods) by refusing to keep goods because of nonconformity — see also rejection
e : to take back (as a license or a grant of parole or probation) especially because of misconduct