remit

verb | \ ri-ˈmit \ | re·mit

1. a : to release from the guilt or penalty of

   b : to refrain from exacting remit a tax

   c : to cancel or refrain from inflicting remit the fine

2. : to submit or refer for consideration, judgment, decision, or action; specifically : remand : remand

3. : to restore or consign to a former status or condition

4. : to send (money) to a person or place especially in payment of a demand, account, or draft

   : to send money (as in payment)