public official

noun
  1. : public officer; specifically : a person holding a public office the nature of which requires that in order for the person to prevail in a defamation action he or she must show actual malice on the part of the defendant — compare public figure : a person holding a public office the nature of which requires that in order for the person to prevail in a defamation action he or she must show actual malice on the part of the defendant — compare public figure