presenter

transitive verb | \ pri-ˈzent \ | pre·sent

1. : to lay before a court as an object of consideration present a complaint presented a defense of insanity

2. : to make a presentment of (an instrument)

adjective | \ ˈpre-zənt \ | pres·ent

1. : now existing a present undivided interest in the property a present ability to pay

2. : constituting the one actually involved or being considered the present case

3. : being in attendance : being in one place and not elsewhere no person shall be convicted without the concurrence of two thirds of the members present —U.S. Constitution art. I