preempt
transitive verb | \ prē-ˈempt \ | pre·empt
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a : to acquire (land) by preemption
b : to preclude or bar (an action) by preemption federal airline deregulation does not preempt claims under state contract law —National Law Journal
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a : to replace or supersede (a law) by preemption such state laws are not preempted by the federal Energy Reorganization Act of 1974 —National Law Journal
b : to preclude or bar (an action) by preemption federal airline deregulation does not preempt claims under state contract law —National Law Journal