pour-over
adjective | \ ˈpōr-ˌō-vər \
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: providing for or creating the transfer of property in a decedent's estate or a trust to a pour-over trust a pour-over provision a pour-over bequest — see also pour-over trust at trust, pour-over will at will
pour-over
noun
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: an act or instance of pouring over; also : a provision especially in a will that calls for estate assets to be transferred to a pour-over trust : a provision especially in a will that calls for estate assets to be transferred to a pour-over trust
pour over
intransitive verb
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: to cause to be conveyed especially to a pour-over trust
: to cause to be conveyed especially to a pour-over trust