plan

noun

1. : a diagram of an area of land (as a subdivision) filed in the registry of deeds — see also plot plan

2. : a detailed program; especially : one made under chapter 13 of the Bankruptcy Code that places future earnings under the control of a trustee, provides for the payment of creditors, and is subject to approval by the creditors : one made under chapter 13 of the Bankruptcy Code that places future earnings under the control of a trustee, provides for the payment of creditors, and is subject to approval by the creditors