outlaw

noun | \ ˈau̇t-ˌlȯ \ | out·law

1. : a person excluded from the benefit or protection of the law a trespasser is not an outlaw

2. : a lawless person or a fugitive from the law

3. : a person or organization (as a nation) under a ban or restriction or considered to be in defiance of norms or laws considered an outlaw for its support of terrorism

transitive verb

1. : to make illegal