obscene

adjective | \ äb-ˈsēn \ | ob·scene

1. : extremely or deeply offensive according to contemporary community standards of morality or decency — see also Roth v. United States

   Note: The U.S. Supreme Court has ruled that obscene applies to materials that appeal predominantly to a prurient interest in sexual conduct, depict or describe sexual conduct in a patently offensive way, and lack serious literary, artistic, political, or scientific value. Material or expression deemed obscene by the court is not protected by the free speech guarantee of the First Amendment to the U.S. Constitution.