fruit
noun
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a : something (as evidence) that is obtained or gathered during an action or operation (as a search) moved to suppress evidence seized from the room on the grounds that it was obtained as the fruit of an illegal arrest —National Law Journal
b : income that is produced or earned by other property or services
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a : property (as income or goods) produced by or derived from other movable or immovable property without diminution of its substance co-owners share the fruits and products of the thing held —Louisiana Civil Code — compare product 3
— civil fruit
: the revenue derived from property especially by virtue of an obligation (as a lease)— natural fruit
: an animal or plant product (as a crop)b : income that is produced or earned by other property or services