licensee

noun | \ ˌlīs-ᵊn-ˈsē \ | li·cens·ee
  1. : one to whom a license is given a patent licensee; specifically : one (as a firefighter in the course of his or her duty) who is on the property of another by authority of law or by the consent or invitation of the possessor — see also bare licensee, social guest — compare invitee, trespasser : one (as a firefighter in the course of his or her duty) who is on the property of another by authority of law or by the consent or invitation of the possessor — see also bare licensee, social guest — compare invitee, trespasser