libellant

noun | \ˈlī-bə-lənt\ | li·bel·lant
  1. : a party who institutes a suit (as in admiralty) by a libel; especially : the petitioner or plaintiff in a divorce proceeding the libellant agreed to pay alimony : the petitioner or plaintiff in a divorce proceeding the libellant agreed to pay alimony

  1. : libeler