levies

: an amount levied : tax providing for a levy of 3% on income up to $10,000 —D. Q. Posin

: to impose or collect (as a tax or fine) with authority allow it to levy stiffer penalties for some safety violations —National Law Journal

: to enforce or carry into effect (a writ of execution) — compare attach, garnish

: to enforce a writ of execution or attachment; specifically : to make a seizure of real or personal property in a judgment debtor's possession they might as a last resort levy on his merchandise —J. J. White and R. S. Summers : to make a seizure of real or personal property in a judgment debtor's possession they might as a last resort levy on his merchandise —J. J. White and R. S. Summers