lapse
noun | \ ˈlaps \
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a : the failure of a bequest (as because the intended recipient dies before the testator) — compare anti-lapse statute
b : the termination of an insurance policy because of nonpayment of premiums or nonrenewal
lapse
verb
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: to cause (as a policy) to lapse the company lapsed the policy
: to cause (as a policy) to lapse the company lapsed the policy