justiciable

adjective | \ jə-ˈsti-shə-bəl, -shē-ə- \ | jus·ti·cia·ble

1. : capable of being decided according to legal principles by a court whether the tax laws unfairly burden the poor is not a justiciable issue; especially : triable in a court the claim is not justiciable because the plaintiff has no present right to the property but may in the future — see also political question at question 2 — compare moot : triable in a court the claim is not justiciable because the plaintiff has no present right to the property but may in the future — see also political question at question 2 — compare moot