intermediate
adjective | \ ˌin-tər-ˈmē-dē-ət \ | in·ter·me·di·ate
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: being or occurring at the middle place, stage, or degree or between extremes an intermediate order
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: of, relating to, or being a level of judicial scrutiny to ensure equal protection of the laws that is applied to a statute involving classification of persons and that is more intensive than the rational basis test and not as severe as strict scrutiny intermediate review intermediate scrutiny