innuendo

noun | \ ˌi-nyü-ˈwen-dō \ | in·nu·en·do

1. : a parenthetical explanation of the text of a legal document; especially : an explanation in a complaint for defamation of the defamatory meaning of a statement by the defendant which is not defamatory on its face — compare inducement : an explanation in a complaint for defamation of the defamatory meaning of a statement by the defendant which is not defamatory on its face — compare inducement