in forma pauperis
adjective or adverb | \ ˌin-ˈfȯr-mə-ˈpȯ-pə-rəs, -ˈfȯr-mä-ˈpau̇-pe-rēs \ | in for·ma pau·pe·ris
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: as a poor person : relieved of the fees and costs of a legal action because of inability to pay allowed to file an appeal in forma pauperis in forma pauperis status