government

noun | \ ˈgə-vər-mənt, -vərn- \ | gov·ern·ment
  1. : the act or process of governing; specifically : authoritative direction or control : authoritative direction or control

  1. : the office, authority, or function of governing

  1. : the continuous exercise of authority over and the performance of functions for a political unit : rule

  1. a : the organization, machinery, or agency through which a political unit exercises authority and performs functions and which is usually classified according to the distribution of power within it

    b : the executive branch of the U.S. federal government

    a : the officials comprising the governing body of a political unit and constituting the organization as an active agency

    b : the executive branch of the U.S. federal government

    c : the prosecution in a criminal case in its capacity as agents of the political unit the government failed to prove guilt beyond a reasonable doubt