false pretenses
noun plural | \ -ˈpre-ˌten-səz, -pri-ˈten- \ | false pre·tens·es
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: false representations concerning past or present facts that are made with the intent to defraud another; also : the crime of obtaining title to another's property by false pretenses — compare larceny by trick at larceny, theft : the crime of obtaining title to another's property by false pretenses — compare larceny by trick at larceny, theft