exhibitor

transitive verb | ex·hib·it

1. : to submit (as a document) to a court or officer in the course of proceedings; also : to present or offer officially or in legal form : to present or offer officially or in legal form

2. : to present to view or display outwardly

noun

1. a : a document or object produced and identified in court as evidence

   b : a document labeled with an identifying mark (as a number or letter) and appended to a writing (as a brief) to which it is relevant

2. : something exhibited

3. : an act or instance of exhibiting