exhibit
transitive verb | ex·hib·it
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: to submit (as a document) to a court or officer in the course of proceedings; also : to present or offer officially or in legal form : to present or offer officially or in legal form
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: to present to view or display outwardly
exhibit
noun
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a : a document or object produced and identified in court as evidence
b : a document labeled with an identifying mark (as a number or letter) and appended to a writing (as a brief) to which it is relevant
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: something exhibited
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: an act or instance of exhibiting