executing

transitive verb | \ ˈek-si-ˌkyüt \ | ex·e·cute

1. a : to carry out fully includes not only executed violence, but also threatened violence —Louisiana Civil Code

   b : to do what is provided or required by execute a contract execute a search warrant

   c : to deem (a use in property) to confer full seisin in a cestui que use by operation of the Statute of Uses

2. : to perform what is required to give validity to; especially : to complete (as by signing and delivering) in proper form execute a note execute a deed : to complete (as by signing and delivering) in proper form execute a note execute a deed

3. : to put to death in compliance with a judicial death sentence