excuse
verb | \ ik-ˈskyüz \ | ex·cuse
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: to grant exemption or release to excused the prospective juror excused the witness after an hour of testimony
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: justify
: to serve as an excuse or justification exigent circumstances may excuse —J. J. White and R. S. Summers
excuse
noun | \ ik-ˈskyüs \ | ex·cuse
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: excusal
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a : a circumstance that allows for release under the law from an obligation, duty, or contractual liability — compare act of god, force majeure, fortuitous event, impossibility of performance
b : a circumstance (as a physical threat) that grants immunity for otherwise tortious or criminal conduct — compare justification, privilege