enter
intransitive verb | en·ter
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: to go or come in; specifically : to go upon real property by right of entry especially to take possession lessor shall have the right to enter and take possession —often used in deeds and leases : to go upon real property by right of entry especially to take possession lessor shall have the right to enter and take possession —often used in deeds and leases
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: to come or go into he breaks into and enters a vehicle —Code of Alabama — see also break, breaking and entering
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: record, register
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: to put in correct form before a court or on a record entered judgment against the defendant entering a plea — compare render
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: to go upon (real property) by right of entry especially to take possession if the lessee defaults, the lessor may enter the premises — compare distrain