enter

intransitive verb | en·ter

1. : to go or come in; specifically : to go upon real property by right of entry especially to take possession lessor shall have the right to enter and take possession —often used in deeds and leases : to go upon real property by right of entry especially to take possession lessor shall have the right to enter and take possession —often used in deeds and leases

1. : to come or go into he breaks into and enters a vehicle —Code of Alabama — see also break, breaking and entering

2. : record, register

3. : to put in correct form before a court or on a record entered judgment against the defendant entering a plea — compare render

4. : to go upon (real property) by right of entry especially to take possession if the lessee defaults, the lessor may enter the premises — compare distrain