due

adjective
  1. a : satisfying or capable of satisfying an obligation, duty, or requirement under the law the buyer's due performance under the contract due proof of loss

    b : owed though not yet required to be paid

  1. : capable of being attributed —used with to any loss due to neglect

  1. a : having reached the date at which payment is required : payable

    b : owed though not yet required to be paid

  1. : reasonable 1a, b