donation
noun | do·na·tion
-
: the making of an especially charitable gift
-
: a voluntary transfer of ownership of property from one person to another — compare sale
— disguised donation
: a transfer of property (as a sale) that does not have a sufficient reciprocal consideration (as a proportional price) so that it is considered a gratuitous donation and must meet the statutory requirements for a donation (as a notarial act) to be valid — called also donation in disguise; compare simulation— donation inter vivos
: a donation that transfers property owned by the donor and that takes effect upon the donee's acceptance — compare gift inter vivos at gift— donation mortis causa
: a donation that is to take effect on the donor's death and that is revocable — compare gift causa mortis at gift
-
: something that is transferred by a donation