distress

noun | dis·tress
  1. : seizure and detention of the goods of another as pledge or to obtain satisfaction of a claim by the sale of the goods seized; specifically : seizure by a landlord of a tenant's property to obtain satisfaction of arrearages in rent : seizure by a landlord of a tenant's property to obtain satisfaction of arrearages in rent

    Note: Distress is regulated by statute where available. It has been held unconstitutional by some courts.

  1. : pain or suffering affecting the body, a bodily part, or the mind — see also emotional distress