deportation

noun | \ ˌdē-ˌpōr-ˈtā-shən \ | de·por·ta·tion

1. : an act or instance of deporting; specifically : the removal from a country of an alien whose presence is illegal or detrimental to the public welfare — compare exclusion : the removal from a country of an alien whose presence is illegal or detrimental to the public welfare — compare exclusion