dation en paiement
| \ ˈdā-shən-en-ˈpā-mənt, dȧ-ˈsyȯⁿ-äⁿ-pā-ˈmäⁿ \ | da·tion en paie·ment
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: a mode of discharging a debt by the debtor's giving to the creditor with the creditor's consent something that satisfies the debt but differs from the form of payment originally called for by the debt — called also giving in payment