damnum absque injuria
| \ ˈdam-nəm-ˈab-skwē-in-ˈju̇r-ē-ə, ˈdäm-nu̇m-ˈäb-skwā-in-ˈyü-rē-ä \ | dam·num abs·que in·ju·ria
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: a loss for which the law provides no means of recovery — compare injuria absque damno