coverture

noun | \ ˈkə-vər-ˌchu̇r, -chər \ | cov·er·ture
  1. : the inclusion of a woman in the legal person of her husband upon marriage under common law

    Note: Because of coverture, married women formerly did not have the legal capacity to hold their own property or contract on their own behalf. These disabilities have been removed for the most part by statute.