commonwealth
noun | \ ˈkä-mən-ˌwelth \ | com·mon·wealth
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a : one founded on law and united by compact or tacit agreement by the people for the common good
b : one in which supreme authority is vested in the people
c : republic
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: a state of the U.S. —used officially of Kentucky, Massachusetts, Pennsylvania, and Virginia
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: an association of self-governing autonomous states more or less loosely associated in a common allegiance (as to the British crown)
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: a political unit having local autonomy but voluntarily united with the U.S. —used officially of Puerto Rico and the Northern Mariana Islands