collate
verb | \ kə-ˈlāt, kä-, kō-; ˈkä-ˌlāt, ˈkō- \ | col·late
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: to return property or legacies to an estate for division shall then be obliged to collate up to the sum necessary —Louisiana Civil Code
: to return property or legacies to an estate for division shall then be obliged to collate up to the sum necessary —Louisiana Civil Code