charter
noun | char·ter
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a : a grant or guarantee of rights, powers, or privileges from an authority or agency of a state or country a state bank charter — compare constitution
b : a written instrument that creates and defines the powers and privileges of a city, educational institution, or corporation — compare articles of incorporation
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: a written instrument from the authorities of a society creating a lodge, branch, or chapter
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: a lease of a ship especially for the delivery of cargo — called also charter party
charter
transitive verb
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: to establish, enable, or convey by charter charter a bank
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: to lease or hire for usually exclusive and temporary use charter a ship