break

verb | \ ˈbrāk \
  1. a : violate, transgress break the law

    b : to escape by force from breaks prison or escapes or flees from justice —Colorado Revised Statutes

  1. a : to open (another's real property) by force or without privilege (as consent) for entry —often used in the phrase break and enter one who breaks and enters a dwelling-house of another —W. R. LaFave and A. W. Scott, Jr.

    b : to escape by force from breaks prison or escapes or flees from justice —Colorado Revised Statutes

  1. : to cause (a strike) to fail and discontinue by means (as force) other than bargaining

    : to escape with forceful effort —often used with out prisoners wounded while attempting to break out