bank
noun | \ ˈbaŋk \
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: an organization for the custody, loan, or exchange of money, for the extension of credit, and for facilitating the transmission of funds
— branch bank
: a banking facility that is a separate but dependent part of a chartered bank; especially : a facility that performs some banking functions and is separate from a main office— bridge bank
: a national bank that is chartered for a limited time to operate an insolvent bank until it is sold— central bank
: a national bank that establishes monetary and fiscal policy and controls the money supply and interest rate— collecting bank
: a bank other than the payor bank that is handling for collection a negotiable instrument or a promise or order to pay money— commercial bank
: a bank organized chiefly to handle the everyday financial transactions of businesses (as through deposit accounts and commercial loans)— cooperative bank
: an association (as a credit union) owned by and offering banking services for its members; specifically : savings and loan association— depositary bank
: the first bank to take a negotiable instrument or promise or order to pay money unless the instrument, promise, or order is presented for immediate payment over the counter— federal land bank
: a land bank that is under federal charter and regulated by the Farm Credit Administration— Federal Reserve bank
: one of 12 central banks set up under the Federal Reserve Act to hold reserves for and extend credit to affiliated banks in their respective districts— intermediary bank
: a bank other than the depositary or payor bank to which a negotiable instrument or promise or order to pay is transferred in the course of collection— land bank
: a bank that provides financing for land development and farm mortgages especially by issuing stock — see also federal land bank in this entry : a trust that holds land for purposes of preservation or conservation— national bank
: a bank operating under federal charter and supervision— nonbank bank
: a financial organization (as a branch of an out-of-state bank) that either accepts demand deposits or makes commercial loans— payor bank
: a bank that is the drawee of a draft— presenting bank
: a bank other than a payor bank that presents a negotiable instrument or promise or order to pay money— savings bank
: a bank organized to hold depositors' funds in interest-bearing accounts and to make long-term investments (as in home mortgage loans)— state bank
: a bank operating under state charter and law