bargain

: an agreement between parties that settles what each gives or receives (as a promise or performance) in a transaction between them — compare contract

a : something acquired by or as if by bargaining

b : something whose value considerably exceeds its cost a bargain purchase

a : to negotiate over the terms of an agreement (as a contract)

b : to engage in collective bargaining the employer must bargain with the union

: to agree to certain terms or conditions : come to terms plaintiff bargained with the store for a lower price

: to convey according to a bargain does hereby grant, bargain, sell, alien and confirm to the party of the second part, the following described property —often used with sell in deeds to indicate that the conveyor is receiving consideration in exchange for the property