bankrupt

noun | \ ˈbaŋ-ˌkrəpt \ | bank·rupt
  1. : a debtor (as an individual or organization) whose property is subject to administration under the bankruptcy laws for the benefit of the debtor's creditors was adjudicated a bankrupt — see also debtor

bankrupt

adjective
  1. : ruined financially; especially : judicially declared a bankrupt the company is bankrupt — compare insolvent : judicially declared a bankrupt the company is bankrupt — compare insolvent

bankrupt

transitive verb
  1. : to reduce to bankruptcy was bankrupted by attorney's fees