award
transitive verb
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: to give in accordance with a judicial or administrative determination or decision award punitive damages
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: to grant as deserved awarded the contract to the lowest bidder
award
noun
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a : a contract won by a successful bidder
b : relief usually in the form of money (as damages or alimony) granted to a party in a legal proceeding
a : a contract won by a successful bidder
b : relief usually in the form of money (as damages or alimony) granted to a party in a legal proceeding