appearance
noun | ap·pear·ance
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: the presentation of oneself in court as a party to or as an attorney for a party to a lawsuit; also : a document filed in court by an attorney declaring his or her representation of a party to a lawsuit — see also general appearance, special appearance : a document filed in court by an attorney declaring his or her representation of a party to a lawsuit — see also general appearance, special appearance
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: outward look a lawyer should avoid the appearance of impropriety